Section 2(f) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006
(f)"Fund" means the [Tamil Nadu Unorganised Drivers Social Security and Welfare Fund] [Substituted by Notification No. II(2)/LE/350(a-2)/2014 vide G O. Ms. No. 49, dated 12.06.2014, published dated 12.06.2014.] established under the Scheme;
