Section 10(1)(b) in The Foreign Trade (Development and Regulation) Act, 1992

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in The Foreign Trade (Development and Regulation) Act, 1992

(b)entering such premises from which the services or technology are being provided, supplied, received, consumed or utilised and searching, inspecting and seizing of such goods, documents, things and conveyances connected with such import and export of services and technology,

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Union of India - Subsection

Section 10(1)(b) in The Foreign Trade (Development and Regulation) Act, 1992