Rajasthan High Court - Jaipur
Krishna Kanwar Daughter Of Shri Ram ... vs The State Of Rajasthan on 14 February, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15443/2019
Kalpna W/o Satyanarayan, Aged About 27 Years, R/o Moi Purani,
Tehsil Buhana District Jhunjhunu (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. Additional Director (Admn.) Medical, And Health Services,
Rajasthan, Jaipur
3. Rajasthan Nursing Council Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur
----Respondents
Connected With S.B. Civil Writ Petition No. 5218/2015
1.Saroj Kumari D/o Ramlal singh, aged about 26 years, R/o village Rukansar, Tehsil Fatehpur, District Sikar.
2.Sunita Kumari D/o Pyare Lal, aged about 25 years, R/o Village Rukansar, Tehsil Fatehpur,, District Sikar.
3.Sunita D/o Bhura Ram W/o Nand Kishore, aged about 28 years, R/o Village Post Balod Bari, Tehsil Fatehpur, Distt. Sikar.
4.Sneh Lata Kaswan D/o Likhmi chand Kaswan, aged about 24 years R/o Village Rukansar, Post Ramgarh, Shekhawati, Tehsil Fatehpur, Distt. Sikar.
5.Radha Devi D/o Jawahara Ram, aged about 30 years, R/o Raghunathpura Rural, Harijano Ki Basti, Khuri Road, Tehsil Fatehpur, district Sikar.
6.Sulochana D/o Shri Kani Ram, aged about 25 years, R/o village and Post Togawas, Tehsil, Taranagar, district Churu.
7.Anju Jaat D/o Jagdish Prasad, aged about 27 years, R/o Village Parihara, Tehsil Ratangarh, District churu.
8.Kalpna Choudhary D/o Shri Ram Chander, aged about 23 years, R/o Village Seetsar, Tehsil Ratangarh, District churu.
9.Sunita D/o Pema Ram, aged about 23 years, R/o Village Chak Rajiyasar, Tehsil Sujangarh, District Churu.
----Petitioners Versus
1.The State of Rajasthan through its Secretary, Medical, Health (Downloaded on 24/12/2022 at 12:59:01 PM) (2 of 30) [CW-15443/2019] and Family Welfare Department, Rajasthan, Jaipur.
2.The Additional Director (Administration), Medical and Family Welfare Department, Rajasthan, Jaipur.
3.The Secretary, Board of Secondary Education, Rajasthan, Ajmer.
----Respondents S.B. Civil Writ Petition No. 16472/2015
1. Chandra Kala Sharma, D/o Ded Raj Sharma,w/o Manoj Kumar Pipalwa, Near Police Station,pilani,dist.jhunjhunu
2. Urmila D/o Moti Ram, aged about 24 years, R/o Vpo Farhat, tehsil Chirawa,district Jhunjhunu
----Petitioners Versus
1. State Of Rajasthan Through Principal Secretary, department Of Medical And Health, secretariat,jaipur
2. Additional Director Administration,department Of Medical And Health Services,rajasthan,jaipur
3. Board Of Secondary Education,ajmer Through Secretary
4. Jamia Urdu,aligarh Uttar Pradesh Through Registrar, Medical Road,civil Lines,aligarh-202002
----Respondents S.B. Civil Writ Petition No. 17518/2015 Suman Kumari D/o Govardhan Lal W/o Mahendra Kumar, Ward No. 07, Jaton Ka Mohalla, Kusum Desar, Ratangarh, Distt. Churu Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Its Secretary, Medical, Health And Family Welfare Department, Rajast, Jaipur
2. The Additional Director Administration Medical And Family Welfare Department, Rajasthan, Jaipur
3. The Secretary, Board Of Secondary Education, Rajasthan, Ajmer
----Respondents S.B. Civil Writ Petition No. 1699/2016 Kumari Sandhya D/o Mahaveer Singh W/o Shri Pawan Kumar Jhajharia, aged about 28 years, R/o 10/89, New Housing Board Near Police Line, Jhunjhunu.
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----Petitioner
Versus
1. The Stateof Rajasthan, through its Principal Secretary, Medical and Health, Rajathan Secretariat, Jaipur.
2.Additional Director (Adm.) Medical and Health Services, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 17797/2017 Sunita D/o Shri Ram Kumar Singh, R/o Village Rajas, Post Roru, Tehsil Laxmangarh, District Sikar Raj
----Petitioner Versus
1. The State Of Rajasthan Through Secretary, Medical And Health Department And Mission Director, N.h.m, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur.
2. Director, State Institute Of Health And Family Welfare Sihfw, Jhalana Institutional Area, Near Doordarshan Kendra, Jaipur
----Respondents S.B. Civil Writ Petition No. 18188/2017
1. Hemlata D/o Shri Devi Singh, R/o 17, Brahamwas, Rahimgarh, Tehsil Weir, District Bharatpur Raj.
2. Sunita D/o Shri Devi Singh, R/o 17, Brahamwas, Rahimgarh, Tehsil Weir, District Bharatpur Raj.
3. Neetu Kumawat D/o Shri Kishan Lal, R/o Ward No. 01, Budsu Road, Khandli Kothi, Near Gas Godown, Kuchaman City, Nawa, Distt. Nagaur Raj.
4. Guddi Kumari D/o Shri Shiv Charan, R/o Village Peer Nagar, Post Gawadi, Tehsil And District Bharatpur Raj.
5. Meenesh Kumari D/o Shri Dhuleshwar Meena, R/o Mukam Dungela, Talab, Tehsil Jhathari, Dungarpur Raj
6. Jivan Meena D/o Shri Dhuleshwar Meena, R/o Mukam Dungela, Talab, Tehsil Jhathari, Dungarpur Raj
7. Devila Kumari Parmar D/o Shri Harish Chandra Parmar, R/o Mathimahudi, Tehsil Kherwara, Udaipur Raj.
8. Sulochana Meena D/o Shri Bhanwar Lal Meena, R/o Vpo Luna, Jhunjhunu Raj.
9. Anju Kumari D/o Shri Ratan Lal Meena, R/o Village Hans (Downloaded on 24/12/2022 at 12:59:01 PM) (4 of 30) [CW-15443/2019] Sasri, Tehsil Malsisar, District Jhunjhunu Raj.
10. Vimla D/o Shri Bala Ram, R/o Vpo Rulyanamali, Tehsil Laxmangarh, District Sikar Raj.
11. Smt. Nageena Kumari D/o Shri Brijendra Singh, R/o V/po Awar Tehsil Kumher, District Bharatpur Raj.
12. Smt. Radha Rani W/o Shri Ashok Kumar D/o Shri Kalyan Singh, R/o Village Moti Ka Nagala, Po Sihi, Tehsil Kumher, District Bharatpur Raj.
13. Smt. Kusum D/o Shri Kalyan Singh, R/o Village And Post Salempur Khurd, Tehsil Bhusawar, District Bharatpur Raj.
14. Smt. Pawan Kumari D/o Shri Kalyan Singh, R/o Vpo Salempur, Tehsil Bhusawar, District Bharatpur Raj.
15. Rajkumari D/o Shri Jeewan Singh, R/o Vpo Ghardana Kalan, Tehsil Buhana, District Jhunjhunu Raj.
16. Seema D/o Shri Chhote Lal, R/o Vpo Awar Tehsil Kumher, District Bharatpur Raj.
17. Sharmila D/o Shri Rajveer, R/o Village Jharoda, Tehsil Buhana, District Jhunjhunu Raj.
18. Rajkumari D/o Shri Khayali Ram, R/o Village Kherda, Tehsil Surajgarh, District Jhunjhunu Raj.
19. Sunita Kumari D/o Shri Ratan Lal, R/o Mukam And Post Lothiyana, Jat Mohalla, Tehsil Dungla, Via. Bhadsoda, District Chittorgarh Raj.
20. Rekha Kumari Sukhwal D/o Shri Bheru Lal, R/o Village Kosithala, Post Akya, Tehsil Bhadesar, District Chittorgarh Raj.
21. Babli D/o Shri Karan Singh, R/o Village Peer Nagar, Post Gawadi, Tehsil Bharatpur, District Bharatpur Raj.
22. Sushila D/o Shri Mahendra Singh, R/o Village And Post Jatauli Dhoon, Deeg, District Bharatpur Raj.
23. Rajwala D/o Shri Veeri Singh, R/o Nagla Januthar, Post Dantlauthi Tehsil Deeg, District Bharatpur Raj.
24. Manjesh Yadav D/o Shri Jai Shiv Yadav, R/o Village Peer Nagar, Post Gawadi, Tehsil And District Bharatpur Raj.
25. Sudesh Yadav D/o Shri Ram Gopal Yadav, R/o Village Peernagar, Post Gawadi, District Bharatpur Raj.
26. Seema Rana D/o Shri Mohan Singh Rana, R/o 138, Sanjay Nagar, Sovran Thekedar Ke Pass, Bharatpur Raj.
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27. Machhla Devi D/o Shri Prakash Veer Suman, R/o Vijay Nagar, Tehsil Kumher, District Bharatpur Raj.
28. Krishna Devi S/o Dhri Roop Singh, R/o Village Kurwada, Tehsil Kumher, District Bharatpur Raj.
29. Pappu D/o Shri Bhanwar Lal Bhawri, R/o Village Lamba, Post Jijot, Tehsil Nawa, Via Kuchamancity, District Nagaur Raj.
30. Sohani Devi D/o Shri Joru Ram Kaswan, R/o Village Haripura, Post Indokha, Tehsil Nawa, Via Kuchaman City, District Bharatpur Raj.
31. Geeta Choudhary D/o Shri Bhagirath Ram, R/o Royal Nagar, Todas, Tehsil Nawa, District Nagaur Raj.
32. Lalita D/o Shri Basant Lal, R/o Rekha Wali Dhani, Kayasthpura, Bagad, Ward No. 8, Jhunjhunu Raj.
33. Neeraj Kumari D/o Shri Brijendra Singh, R/o Nagla Kishanpura, Via Jakina, Post Barakhunt, District And Tehsil Bharatpur Raj.
34. Mithlesh D/o Shri Kishan Lal, R/o Nagla Kishanpura, Via Jakina, Post Barakhunt, District And Tehsil Bharatpur Raj.
35. Shakuntla Nandini Jaif D/o Shri Chhitarmal Meena, R/o Q.no. F137 Iii B, Khetri Nagar, Jhunjhunu Permanent R/o Village Swaroop Saray, Karni Kot, Tehsil Mundawar, Alwar Raj.
36. Shyamwati D/o Shri Roop Chand, R/o Saraha Mohalla, Purani Deeg School Ke Pass, Tehsil Deeg, District Bharatpur Raj.
37. Lalitesh D/o Shri Hari Prashad Singh, R/o Village Pidhi, Post Astawan, Tehsil Kumher, District Bharatpur Raj.
38. Matari Bai Meena D/o Shri Raghuveer Meena, R/o Village Jatwada, Tehsil Mahwa, District Dausa Raj.
39. Madhubala D/o Shri Sheeshpal Singh, R/o Village Kaurer, Post Kaurer, Tehsil Deeg, District Bharatpur Raj.
40. Renu Kumari Rawat D/o Jawahar Singh, R/o Village Pala, Post Pala, Tehsil Kumher, District Bharatpur Raj.
41. Kavita Kumari D/o Shri Maharaj Singh, R/o Surajpole Gate, Gulal Kund, Bharatpur Raj.
42. Devendri D/o Shri Brijendra Singh, R/o Village And Post Ikran, Tehsil Bharatpur Raj.
43. Asha Bairwa D/o Shri Shyam Lal Bairwa, R/o Vijay Nagar (Downloaded on 24/12/2022 at 12:59:01 PM) (6 of 30) [CW-15443/2019] Colony, Near Heeradas, District Bharatpur Raj.
44. Jamna Manat D/o Shri Mangi Katara, R/o Mukam Post Thana, Phala Road, Tehsil And District Dungarpur Raj.
45. Jyoti Koted D/o Shri Hakra Koted, R/o Baladit, Post Thana, Thana Dungarpur District Dungarpur Raj.
46. Geeta Kumari D/o Shri Ram Kishan, R/o Vijay Nagar Colony, Near Heeradas, Bharatpur Raj.
47. Jyoti Kumari D/o Shri Samay Singh Ambesh, R/o Vijay Nagar Colony, Lbs School Ke Piche, Heeradas, Bharatpur Raj.
48. Usha Kumari D/o Shri Pooran Singh, R/o Vijay Nagar Colony, Near Heeradas, Bharatpur Raj.
49. Poonam Devi D/o Shri Gyaprasad, R/o Ken Niwas, Surajpol Gate Bahar, Bharatpur Raj.
50. Ujjawala D/o Shri Ramprasad, R/o Village And Post Khan, Surajapur, Tehsil Roopwas, District Bharatpur Raj.
51. Rajni Sharma D/o Shri Hari Charan Upadhyay, R/o C 114, Vyas Gali, Sanjay School Ke Pichhe, Subhash Nagar, Bharatpur Raj.
52. Brijesh Kumari D/o Shri Radhey Shyam, R/o C 114, Vyas Gali, Sanjay School Ke Pichhe, Subhash Nagar, Bharatpur Raj.
----Petitioners Versus
1. Union Of India Through Secretary, Ministry Of H.r.d. New Delhi.
2. State Of Rajasthan Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan.
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur Raj.
6. The Board Of Secondary Education, Rajasthan, Ajmer Through Its Secretary.
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7. Rajasthan Nursing Council Through Its Registrar.
8. Jamia Urdu Aligarh Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh U.p
----Respondents S.B. Civil Writ Petition No. 18489/2017 Kavita D/o Samadar Singh, R/o Sudha Colony Keharpura Kalan Teh Chirawa District Jhunjhunu Raj.
----Petitioner Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj.
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 18491/2017 Babali D/o Dayanand Singh, R/o- Village- Khabarpura Po Lilawathi Teh Rajgarah, District Churu Raj.
----Petitioner Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj..
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 18493/2017 Sunita Kumari D/o Panna Ram, R/o Vpo Budha Ka Bass, Teh. Malsisar District Jhunjhunu Raj.
----Petitioner Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj.
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
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3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 18495/2017 Akata Rani Rani D/o Shri-Bhup Singh, R/o Village Jharoda, District Jhunjhunu Raj.
----Petitioner Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj.
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 18503/2017 Naresh Kumari D/o Mohan Lal, R/o Vill Sheosingh Pura, Po Dulania Teh Surajgarh District Jhunjhunu Raj.
----Petitioner Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj.
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 18514/2017 Manjulata Mal W/o Hukam Singh Gurjar, D/o Shri Harisingh Mal, R/o Village And Post Pancholi, Tehsil Sikrai, District Dausa.
----Petitioner Versus
1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Secretariat, Jaipur.
2. Secretary, Medical And Health Department And Mission Director, National Health Mission, Medical, Health and Family Welfare Department, Directorate National Health (Downloaded on 24/12/2022 at 12:59:01 PM) (9 of 30) [CW-15443/2019] Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. Director, State Health And Family Welfare Institute, Jhalana Industrial Area, Jaipur.
----Respondents S.B. Civil Writ Petition No. 18793/2017
1. Nirmala Swami D/o Chunni Lal Swami, Resident Of Village And Post Rahnawa, Tehsil Laxmangarh, District Sikar
2. Sanju D/o Raghuveer Singh, Resident Of Vijaypura, Post Sankhu Fort, Tehsil Rajgarh, District Churu
3. Suman D/o Sohan Lal, Resident Of Vijaypura, Post Sankhu Fort, Tehsil Rajgarh, District Churu
4. Subhita D/o Ram Narain, Posana, Tehsil Udaipurwati, District Jhunjhunu
5. Saroj Kumari D/o Praturam, Resident Of Village Gothra, District Jhunjhunu
6. Manoj D/o Mahendra Singh, Resident Of Village Urika, Tehsil Surajgarh, District Jhunjhunu
7. Parmila D/o Mam Chand, Village Dhindwa Aguna, Tehsil Surajgarh, District Jhunjhunu
8. Mainka D/o Bigendra Singh, Resident Of Moisadha, Tehsil Buhana, District Jhunjhunu
9. Meenu Salayach D/o Shish Ram Wife Of Ramesh Kumar Ola, Resident Of Aradawata, Tehsil Chirawa, District Jhunjhunu
10. Sampati D/o Hiraram Harijan, Resident Of Jhareva, Tehsil Laxmangarh, District Sikar
11. Sita Meghwal D/o Sohan Lal Meghwal, Resident Of Village Rakpuriya, District Churu
12. Sunita Kumari D/o Satyaveer Singh, Resident Of Village Bhojnagar, Ward No. 4, Tehsil Navalgarh, District Jhunjhunu
13. Sushila Kumari D/o Shri Ramuram Wife Of Ishwar Singh, Resident Of Village Bijoli, Post Pilod, Tehsil Surajgarh, District Jhunjhunu
14. Santosh Kumari D/o Balbir Singh, Resident Of Meelon Ki Dhani, Post Udawas, Tehsil And District Jhunjhunu
15. Sharmila Wife Of Nathu Singh Jhakhar, Resident Of Village Neem Ki Dhani, Post Bamlas, Via Gudhagaurji, Tehsil (Downloaded on 24/12/2022 at 12:59:01 PM) (10 of 30) [CW-15443/2019] Udaipurwati, District Jhunjhunu
16. Lalita Kumari D/o Vela Nanoma, Resident Of Lehana, Post Khajuri, District Dungarpur
17. Ramila Damor D/o Kauvaji Damor, Resident Of Village Umedara, Shishod, Post Sishod, Tehsil Bicchiwara, District Dungarhpur
18. Sangeeta Patidar D/o Shiv Ram Patidar, Resident Of Post Shareda, Via Shanee, Tehsil Kherwara, District Dungarpur
19. Babita D/o Hari Singh, Resident Of Village Chimakabass, Post Berla, Tehsil Surajgarh, District Jhunjhunu
20. Suman Kumari D/o Khayali Ram, Resident Of Village Chimakabass, Post Berla, Tehsil Surajgarh, District Jhunjhunu
21. Suman Kumari D/o Harish Chander, Resident Of Village Dhani Charan, Budha Ka Bass, Via Malsisar, District Jhunjhunu
22. Santosh D/o Mangal Chand, Resident Of Dinarpura, Katrathal, District Sikar
23. Laxmi Kumari Darji D/o Bhanwar Lal Tailor, Resident Of Phc Ke Pass, Nai Abadi, Putholi Tehsil Gangrar, District Chittorgarh
24. Imarata Devi D/o Kushalaram Wife Of Parsaram, Resident Of Village Thethliya, Post Hudera, Tehsil Fatehpur, District Sikar
25. Manju Kumari D/o Kajor Singh Bhakhar, Tehsil Fatehpur, District Sikar
26. Vimla Bhaskar D/o Omaram Bhaskar, Resident Of Village Gumana Ka Bass, Daulatpura Katrathal, District Sikar
27. Bulesh Kumari D/o Jagdish, Resident Of Village And District Sikar
28. Santosh Kumari D/o Bholaramm, Resident Of Peepli, Jhunjhunu, District Jhunjhunu
29. Santosh Kumari D/o Hira Lal, Resident Of Village Bamaniya, District Churu
30. Pushpa Choudhary D/o Bhagwan Singh, Resident Of Village Chirawa, District Jhunjhunu
31. Sudha Kumari D/o Birbal Singh, Resident Of Village Bataranau, Tehsil Laxmangarh, District Sikar
32. Seema Sharma Wife Of Jitendra Joshi, D/o Badi Lal (Downloaded on 24/12/2022 at 12:59:01 PM) (11 of 30) [CW-15443/2019] Sharma, Resident Of Hasanpura-C, Railway Colony, Jaipur
33. Sunita Katara D/o Someshwar Katara, R/o Bildi, Tehsil Dungarpur, District Dungarpur
34. Manju Sharma D/o Om Prakash, Resident Of 157/19, Shiv Colony, Chak Dausa Rural Dausa Rajasthan
35. Anita Kumari D/o Vidhya Dhar Singh, Resident Of V.p.
Kanika Ki Dhani, Gudhagaurji, Tehsil Udaipurwati, District Jhunjhunu Rajasthan
36. Sarita Sharma D/o Shankar Lal Sharma, Resident Of Vilalge Katrathal, Tehsil Sikar, District Sikar Rajasthan
37. Dipu Devi D/o Rameshwar Ram, Resident Of Post Khokhar, Tehsil Parbatsar, District Nagaur Rajasthan
----Petitioners Versus
1. State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Govt. Of Rajasth, Secretariat, Jaipur.
2. The Director, State Medical And Family Welfare Institution, Jhalana Institutional Area, Jaipur
3. The Secretary, Medical And Health Department And Mission Director, Nhm, Govt. Of Rajasthan, Jaipur
----Respondents S.B. Civil Writ Petition No. 18794/2017
1. Soniya Meena Daughter Of Ganesha Ram, Resident Of Ward No. 8, Village Bas Bisana, Po Bhatiwar, Tehsil Udaipurwati, District Jhunjhunu.
2. Shalini D/o Banwari Lal, Resident Of Post Pakodi Dhani Budana, Tehsil And District Jhunjhunu.
3. Kamla D/o Ramji Lal, Resident Of Bas Dhakan, Post Lohsana Chota, Tehsil And District Churu.
4. Sunita D/o Vijay Singh, Resident Of Village Kidhvana, Tehsil Chirawa, District Jhunjhunu.
5. Nirmala D/o Begraj, Resident Of Bhavdadi Maduram Ki Dhani, Tehsil Chirawa, District Jhunjhunu.
6. Dhurpta Parmar D/o Heeraji Parmar, Resident Of Post Bildi, Tehsil Dungarpur, District Dungarpur.
7. Rani Mal D/o Badri Lal Mal, Resident Of Virpur, Post Bildi, Tehsil Dungarpur, District Dungarpur.
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8. Indra Kumari Parmar D/o Nathuji Parmar, Resident Of Batda, Post Undrada, Tehsil Dungarpur.
9. Mani Kumari D/o Haja Ram, Resident Of Village And Post Karcha, Vp Karchha, Tehsil Kharwada, District Udaipur.
10. Anju Bala Meena D/o Laxman Lal, Resident Of Gorimba, Vpo Balakh Gadawat, Tehsil Rishabhdeo, Udaipur.
11. Geeta Kumari D/o Mani Lal Meena, Resident Of Mukam Bhanlunguda, Post Shyampura, Tehsil Rishabhdev, District Udaipur..
12. Anita Kumari Meena D/o Nathu Meena, Resident Of Godawat Gorimba, Tehsil Rishabhdeo, District Udaipur.
13. Surita Kumari D/o Devi Lal Meena, Resident Of Gamda Post Pandva, Gamda, Pipalkunt, Pratapgarh, District Pratapgarh.
14. Lalita D/o Hoshiyar Singh, Resident Of 217, E Block, Sector-14, Govardhan Vilas, Udaipur.
15. Pinku D/o Sankar Lal Latta, Resident Of Village Post Karcvha, Tehsil Khairwada, Udaipur.
16. Mamta Kumari D/o Mahaveer Prasad, Resident Of Pooniyan Ka Bas, Bidsar, Via Post Beedasar, District Sikar.
17. Mumtaz Begam D/o Niyaz Hussain, Resident Of Hiran Magri, Sector-9, Udaipur.
18. Rekha Kumari D/o Dinesh Ji Parmar, Resident Of Lagdi, Tehsil Khairwada, District Udaipur.
19. Durga Kumari Son Of Poonaji Meena, Resident Of Saru, Tehsil Girwa, District Udaipur.
20. Durga Dangi D/o Kanhaiya Lal Dangi, Resident Of Madar, Teshil Badgaon, District Udaipur.
21. Sunita Meghwal D/o Narain Lal Meghwal, Resident Of Post Ratanpura, Bhudhar, Tehsil Rishabhdev, District Udaipur.
22. Poonam Kumari D/o Pratap Singh, Resident Of Deota, Post Tateeja, Tehsil Khetri, District Jhunjhunu.
23. Gaban Kumari Meena D/o Rup Lal, Resident Of Samrun, Post Sulay, Tehsil Kherwara, District Udaipur.
24. Sheela Kumari Meena D/o Mohan Lal Meena, Resident Of Village Post Baydi, District Udaipur.
25. Mewa Kumari Meena, Resident Of Sagwada, Village Jalapka, Tehsil Rishabhdeo, District Uaipur.
26. Kamla Kumari Meena, Resident Of Ost Laradi, Tehsil (Downloaded on 24/12/2022 at 12:59:01 PM) (13 of 30) [CW-15443/2019] Khairwada, District Udaipur.
27. Sumitra D/o Banwari Lal, Vpo Rasoolpur, Tehsil Khetri, District Jhnjhunu.
28. Manbhari D/o Nagarmal, Village Depalsar, Tehsil And District Churu.
29. Nayana Damor D/o Kankmal Damor, Resident Of Kundali, Phala, Oda Bada, District Dungarpur.
30. Tapsya Meean D/o Dashrath Meena, Resident Of Kunjela, Pagara, Tehsil Simalwara, District Dungarpur.
31. Deepkika Nanoma D/o Dasharath Lal Nanoma, Resident Of Mukam Virpur, Post Bildi, Tehshil Dungarpur.
32. Kamla Damor S/o Shankar Lal Damor, Resident Of Gelan, Post Dhodhara, Simalwara, District Dungarpur.
33. Sabnam Meena D/o Ramlal Meena, Resident Of Patiya, Post Paduna, Tehsil Girva, District Udaipur.
34. Indro Devi D/o Harishchandra, Post Lablod, Tehsil Buhana, District Jhunjhunu.
35. Anita W/o Ganri Shankar, Harijan Basti 2 Village Panalava, Tehsil Laxmangarh, District Sikar.
36. Lalita Kumari Meena D/o Shri Navala Meena, Resident Of Kanuwadaa, Tehsil Rishabhdeo, District Udaipur.
37. Rajbala D/o Bhagirath Prasad, Resident Of Jasasar, Tehsil Churu, District Churu.
38. Durga Kumari Meena D/o Bheru Lal Meena, Adarsh Nagar, Post Bhoraipal, Tehsil Samari, District Udaipur.
39. Narbada D/o Bhemji, R/o Pander, Tehsil Sarada, District Udaipur.
40. Mangej Kumari D/o Syochand, Resident Of Bas Haripura, Post Malsisar, District Jhunjhunu.
41. Kiran Meena W/o Shri Praveen Kumar Meena D/o Shri Bhanwar Lal Meena, Resident Of Gram Bheekhanwasi, Gram Panchyat- Badalwas, Tehsil Dhod, Dist. Sikar.
----Petitioners Versus
1. State Of Rajasthan Thorugh Its Principal Secretary, Medical And Health Department, Govt. Of Rajasth, Secretariat, Jaipur.
2. The Director, State Medical And Family Welfare (Downloaded on 24/12/2022 at 12:59:01 PM) (14 of 30) [CW-15443/2019] Institution, Jhalana Institutional Area, Jaipur.
3. The Secretary, Medical And Health Department And Mission Director, Nhm, Govt. Of Rajasthan, Jaipur.
4. Union Of India Through Its Secretary, National Health Mission, Department Of Medical And Health, Govt. of India, New Delhi.
----Respondents S.B. Civil Writ Petition No. 18815/2017
1. Sapna Kumari D/o Shri Khem Singh W/o Shri Vishal Singh, R/o Village And Post Pathena, Tehsil Bushawar, District Bharatpur Raj.
2. Kalpana Rana D/o Shri Khem Singh W/o Umendra Singh, R/o Village And Post Pathena, Tehsil Bushawar, District Bharatpur Raj.
----Petitioners Versus
1. Union Of India Through Secretary, Ministry Of H.r.d., New Delhi.
2. State Of Rajasthan Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan.
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan.
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Rajasthan.
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur Raj
6. The Board of Secondary Education, Rajasthan, Ajmer through its Secretary.
7. Rajasthan Nursing Council Through Its Registrar.
8. Jamia Urdu Aligarh Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh U.p..
----Respondents S.B. Civil Writ Petition No. 19555/2017 Amar Pati D/o Ram Singh, R/o Vill Sheosingh Pura, Po Dulania Teh Surajgarh District Jhunjhunu Raj.
----Petitioner
(Downloaded on 24/12/2022 at 12:59:01 PM)
(15 of 30) [CW-15443/2019]
Versus
1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur Raj.
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
----Respondents S.B. Civil Writ Petition No. 19654/2017 Sangeeta Choudhary D/o Mahendra Singh Choudhary Wife Of Surendra Kumar, Resident Of Plot No. 22, Azad Nagar, Nawalgarh Road, District Sikar.
----Petitioner Versus
1. State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Director, State Medical And Family Welfare Institution, Jhalana Institutional Area, Jaipur.
3. The Secretary, Medical And Health Department And Mission Director, Nhm, Govt. Of Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 20839/2017 Pinki D/o Shri Mohan Singh, R/o Village Kassota, Tehsile And Distt - Sikar Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasth, Secretariat, Jaipur.
2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Writ Petition No. 20843/2017 Rachana Sharma D/o Sh. Rama Shankar, R/o Plot No. 145, (Downloaded on 24/12/2022 at 12:59:01 PM) (16 of 30) [CW-15443/2019] Katewa Nagar, New Sanganer Road, Shyam Nagar, Jaipur Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasth, Secretariat, Jaipur.
2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Writ Petition No. 20846/2017 Gora Kumari W/o Sh. Sanjay Singh, R/o Gram Sahanawali Tehsil Bharatpur, District Bharatpur Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Writ Petition No. 20847/2017
1. Pushpa D/o Gopiram, Resident Of Village Sirsali, Post Sirsali, Tehsil Churu, District Churu.
2. Lalita Kanwar D/o Shri Ramkumar Singh, W/o Shri Pintu Singh, Resident Of Vpo Kant, Via Alsisar, Distt. Jhunjhunu.
----Petitioners Versus
1. State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Director, State Medical And Family Welfare Institution, Jhalana Institutional Area, Jaipur.
3. The Secretary, Medical And Health Department And (Downloaded on 24/12/2022 at 12:59:01 PM) (17 of 30) [CW-15443/2019] Mission Director, Nhm, Govt. Of Rajasthan, Jaipur.
4. Union Of India, Through Its Secretary, National Health Mission, Department Of Medical And Health, Govt. of India, New Delhi.
----Respondents S.B. Civil Writ Petition No. 20858/2017 Devendri W/o Sh. Rakesh Kumar, R/o Gram Post Virhak, Tehsil Kumher, District Bharatpur Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Writ Petition No. 20863/2017 Sirajo Devi W/o Sh. Kaptan Singh, R/o Village Sogar, District Bharatpur Raj.
----Petitioner Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.
3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Writ Petition No. 22676/2017
1. Sapna D/o Shri Sohanlal, R/o Nagla Jheelra, Post Sewar, Tehsil And District Bharatpur Raj.
2. Priya D/o Shri Sohanlal, R/o Nagla Jheelra, Post Sewar, Tehsil And District Bharatpur Raj.
3. Alkesh Kumari D/o Ranveer Singh W/o Gajendra Singh, (Downloaded on 24/12/2022 at 12:59:01 PM) (18 of 30) [CW-15443/2019] R/o Vill. And Post Kalsada, Tehsil Bayana, District Bharatpur, Presently R/o Vill. And Post Karili, Tehsil Nadbai, District Bharatpur
4. Vimla D/o Shri Hardayal, W/o Mahendra Singh, R/o Bhadonda Kala, Tehsil And District Jhunjhunu
5. Babita Chaudhary D/o Ramdev Singh Chaudhary, R/o Village Doodhwalo Ki Dhani, Post Parasrampura, District Jhunjhunu
----Petitioners Versus
1. Union Of India Through Secretary, Ministry Of H.r.d., New Delhi.
2. State Of Rajasthan Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur Raj.
6. The Board Of Secondary Education, Rajasthan, Ajmer Through Its Secretary
7. Rajasthan Nursing Council JaipurThrough Its Registrar
8. Jamia Urdu Aligarh Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh U.p.
----Respondents S.B. Civil Writ Petition No. 23391/2017
1. Jyoti Bala D/o Shri Hans Raj Khatri W/o Shri Ashok Kumar, Resident Of Vpo Sikri, Tehsil Nagar, District Bharatpur Raj.
2. Anita Sharma D/o Shri Kamal Kant Sharma, Resident Of Radha Raman Ji Ka Mandir, Kila Bharatpur Raj.
3. Arti Sharma D/o Shri Madan Mohan Sharma W/o Shri Pramod Kumar Sharma, Resident Of Infront Of Singhal Oil Mill, Janti Nagar Colony, Bharatpur Raj.
4. Saroj Kumari D/o Shri Ramdas W/o Shri Umesh Kumar (Downloaded on 24/12/2022 at 12:59:01 PM) (19 of 30) [CW-15443/2019] Panchal, Resident Of Garh Road, Devi Ji Ke Mandir Ke Pass, Mandawar, Tehsil Mahawa, District Dausa Raj.
5. Madhu Swarnkar D/o Shri Radhe Shyam Swarnkar, Neem Chouki, Teliyon Ki Masjid Ke Pass, Sawaimadhopur Raj.
6. Anita Rani D/o Shri Pala Ram Malik, Resident Of 1/127, Housing Board Colony, Hanumangarh Junction Raj.
7. Baby Rani D/o Shri Shish Pal Choudhary, Resident Of House No. 1/127, Housing Board Colony, Hanumangarh Junction Raj.
----Petitioners Versus
1. Union Of India, Through Secretary, Ministry Of H.r.d., New Delhi
2. State Of Rajasthan, Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
3. The National Health Mission, Through Its Mission Director Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur Raj.
6. The Board Of Secondary Education, Rajasthan, Ajmer, Through Its Secretary
7. Rajasthan Nursing Council, Through Its Registrar Jaipur.
8. Jamia Urdu Aligarh, Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh U.p.
----Respondents S.B. Civil Writ Petition No. 1863/2018
1. Barfi Meena D/o Shri Hargyan Meena, Resident Of Village Segarpur And Tehsil Karauli, District Karauli Raj.
2. Munesh Kumari D/o Roop Chand, Resident Of Village Dhaka And Tehsil Bhadra, District Hanumangarh Raj.
3. Lalita Garasiya D/o Shri Vishram Garasiya, Resident Of Mukam Fhoolpuri, Post Ramkamunna, Tehsil Gangatalai, District Banswara
----Petitioners (Downloaded on 24/12/2022 at 12:59:01 PM) (20 of 30) [CW-15443/2019] Versus
1. Union Of India Through Secretary, Ministry Of H.r.d., New Delhi
2. State Of Rajasthan Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Rajasthan.
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur Raj.
6. The Board Of Secondary Education, Rajasthan, Ajmer Through Its Secretary
7. Rajasthan Nursing Council Through Its Registrar, Jaipur.
8. Jamia Urdu Aligarh Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh U.p.
----Respondents S.B. Civil Writ Petition No. 14826/2018
1. Sushila Daughter Of Shri Birbal Ram, Wife Of Shri Vijay Kumar, Aged About 26 Years, Resident Of Village And Post Wanidpura Via Mandawa, Tehsil And District Jhunjhunu (Raj.)
2. Salochna Daughter Of Shri Mukna Ram, Wife Of Shri Shrawan Kumar, Aged About 28 Years, Resident Of Village And Post Sitasar, Tehsil Ratangarh, District Churu (Raj.)
3. Santra Daughter Of Shri Mool Chand, Wife Of Shri Narendra Kumar, Aged About 27 Years, Resident Of Village And Post Sananalichhoti, Post Sahanali Badi, Tehsil And District Churu (Raj.)
4. Khiwani Kumari Daughter Of Shri Pokar Ram, Aged About 30 Years, Resident Of Village Barda Das, Post Bhamasi, Tehsil And District Churu (Raj.)
5. Suman Daughter Of Shri Lokesh Kumar, Aged About 25 Years, Resident Of Village Meghsar, Post Ratangarh, Tehsil And District Churu (Raj.)
6. Chunni Daughter Of Shri Chetan Ram, Aged About 33 Years, Resident Of Ward No. 01, Ratangarh, Tehsil And (Downloaded on 24/12/2022 at 12:59:01 PM) (21 of 30) [CW-15443/2019] District Jhunjhunu (Raj.)
7. Sarita Sharma D/o Shri Shankar Lal Sharma, Aged About 32 Years, R/o Vill. Daulatpura, Katrathal, Dist. Sikar
8. Suman Kaswan D/o Shri Sahi Ram, Aged About 28 Years, R/o V And P Beenasar, Via Satra, Tehsil And District Churu
9. Suman Kumari D/o Shri Jay Ram, Aged About 32 Years, R/o Vill. Hansasar, Tehsil Malsisar, District Jhunjhunu (Raj.)
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur
2. The Director, Department Of Medical And Health Service, Medical Directorate, Rajasthan, Jaipur
3. Additional Director (Administration), Department Of Medical And Health Service, Rajasthan, Medical Directorate, Jaipur
----Respondents S.B. Civil Writ Petition No. 15015/2018
1. Santosh D/o Shri Sukhdev Ram, Aged About 29 Years, R/o Village Alakhpura Godaran, Post Deenva Jatan, Tehsil Laxmangarh, District Sikar, Rajasthan
2. Nirmala D/o Shri Prahlad Lal Singh, Aged About 25 Years, R/o Village Alakhpura Godaran, Post Deenva Jatan, Tehsil Laxmangarh, District Sikar, Rajasthan
3. Anita Kumari D/o Shri Jagdish Singh Dara, Aged About 27 Years, R/o Village Garinda, Post Garinda, Tehsil Fatehpur, District Sikar, Rajasthan
4. Sunita Kumari D/o Shri Beerval, Aged About 34 Years, R/o Village Narsara, Post Bathod, Tehsil Fatehpur, District Sikar, Rajasthan
5. Krishna D/o Shri Deep Chand, Aged About 31 Years, R/o Village Pandreu Tibba, Tehsil Taranagar, District Churu, Rajasthan
6. Sumitra Kumari D/o Shri Pal Chand, Aged About 26 Years, R/o Village Ghasu Ka Bas, Post Ghasu Ka Bas, Tehsil Laxmangarh, District Sikar, Rajasthan
7. Patrika D/o Shri Pratap Singh, Aged About 25 Years, R/o Village Kakoda, Post Surajgarh, Tehsil Surajgarh, District (Downloaded on 24/12/2022 at 12:59:01 PM) (22 of 30) [CW-15443/2019] Jhunjhunu, Rajasthan
8. Arti D/o Shri Netrapal Singh, Aged About 31 Years, R/o Village Tara Gaon, Post Ghartri, Tehsil Weir, District Bharatpur, Rajasthan
9. Kamla Jakhar D/o Shri Tara Chand, R/o Village Gangiyasar, Tehsil Fatehpur, District Sikar, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur, Rajasthan
2. The Director, Medical And Health Department, Swasthya Bhawan, Jaipur, Rajasthan
3. Rajasthan Nursing Council Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan
4. Rajasthan Board Of Secondary Education Through Its Secretary, Ajmer, Rajasthan
----Respondents S.B. Civil Writ Petition No. 15041/2018 Sonu Verma D/o Ram Prasad Verma, Aged About 24 Years, R/o Village And Post Devrawas, Tehsil Dooni, District Tonk, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan Through Its Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Additional Director (Administration), Medical And Family Welfare Department, Rajasthan, Jaipur.
3. The Chief Medical And Health Officer, Jaipur.
4. Block Principal Medical Officer, Primary Health Centre, Dudu, District Jaipur.
----Respondents S.B. Civil Writ Petition No. 15273/2018
1. Sunita W/o Shri-Krishan Kumar, Aged About 40 Years, R/o Village-Narhar, Tehsil-Chirawa, District - Jhunjhunu (Rajasthan).
2. Suman Kumari W/o Shri Rajesh Kumar, Aged About 30 (Downloaded on 24/12/2022 at 12:59:01 PM) (23 of 30) [CW-15443/2019] Years, R/o Village - Narhar, Tehsil - Chirawa, District - Jhunjhunu (Rajasthan)
3. Anita W/o Shri Balwan Singh, Aged About 30 Years, R/o Village - Bhawthari, Tehsil - Surajgarh, District - Jhunjhunu (Rajasthan)
4. Mukesh Kumari W/o Mr. Jagdish Chandra, Aged About 32 Years, R/o Village- Paharsar, Tehsil - Rajgarh, District - Churu (Rajasthan)
5. Rena Kumari W/o Mr.ajit Singh, Aged About 27 Years, R/o Village - Nahrana, Post - Bhanguli, Tehsil - Nohar, District
- Hanumangarh (Rajasthan)
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Secretariat, Jaipur
2. The Director, Medical Health And Family Welfare Department, Government Of Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
3. The Additional Director (Training), Medical And Health Services, Swasthya Bhawan, Tilak Marg, Jaipur.
----Respondents S.B. Civil Writ Petition No. 16701/2018 Kavita D/o Sh. Hema Ram W/o Sh. Keshar, Aged About 32 Years, R/o Ward No. 4, Vill .akwa, Dist. Sikar, (Rajasthan)-332315
----Petitioner Versus
1. Union Of India Through Secretary, Ministry Of H.r.d., New Delhi.
2. State Of Rajasthan, Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Rajasthan)
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Rajasthan)
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Raj.)
5. The State Health And Family Welfare Institute Through Its Director, Jhalana Institutional Area, Jaipur (Raj.) (Downloaded on 24/12/2022 at 12:59:01 PM) (24 of 30) [CW-15443/2019]
6. The Board Of Secondary Education, Rajasthan, Ajmer Through Its Secretary.
7. Rajasthan Nursing Council, Through Its Registrar.
8. Jamia Urdu Aligarh Through Its Register, Jamia Urdu Road, Dodpur, P.o. Aligarh (U.p.)
----Respondents S.B. Civil Writ Petition No. 17145/2018
1. Sunil Kanwar D/o Shri Kamer Singh W/o Shri Ram Singh, Aged About 26 Years, R/o Village Bijoli Post Pilod, Tehsil Surajgarh, Dist. Jhunjhunu (Raj.)
2. Pinki Kumari D/o Shri Harnand, Aged About 28 Years, R/o Village And Post Jasrasar, Tehsiland Dist. Churu (Raj.)
3. Suman D/o Shri Pema Ram W/o Surendra, Aged About 27 Years, R/o Village Post Jhariya, Tehsil And Dist. Churu (Raj.)
4. Saroj Dhaka D/o Daulat Ram Dhaka, Aged About 30 Years, R/o Village And Post Khinwasar Tehsil And Dist. Churu (Raj.)
5. Kiran Bhargava D/o Shri Chiranji Lal W/o Gautam Bhargava, Aged About 34 Years, R/o Ward No.8, Post Ratan Nagar, Near Bank Of Baroda, Dist. Churu (Raj.)
6. Poonam Kanwar D/o Rampal Singh, Aged About 26 Years, R/o Village And Post Kant, Tehsil Malsisar, Dist. Jhunjhunu (Raj.)
7. Krishan Kanwar D/o Ram Kumar Singh, Aged About 26 Years, R/o Village And Post Kant, Tehsil Malsisar, Dist. Jhunjhunu (Raj.)
8. Lalita Kanwar D/o Ram Kumar Singh, Aged About 27 Years, R/o Village And Post Kant, Tehsil Malsisar, Dist. Jhunjhunu (Raj.)
9. Manbhari D/o Nagarmal, W/o Shri Harphool Singh, Aged About 33 Years, R/o Village Bhairupura, Tehsil Laxmangarh, Kaswali, Dist. Sikar (Raj.)
10. Nirma D/o Sh. Ramdayal, Aged About 25 Years, R/o Vill.
Jata Ka Bas, Butati, Post. Butati, Tehsil Degana, Dist Nagaur (Raj.)
----Petitioners Versus
1. Union Of India, Through Secretary, Minstry Of H.r.d., New (Downloaded on 24/12/2022 at 12:59:01 PM) (25 of 30) [CW-15443/2019] Delhi
2. State Of Rajasthan Through Director, Medical, Health And Family Welfare, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Rajasthan)
3. The National Health Mission, Through Its Mission Director, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Rajasthan)
4. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Raj)
5. The State Health And Family Welfare Institute, Through Its Director, Jhalana Institutional Area, Jaipur (Raj.)
6. The Board Of Secondary Education, Rajasthan, Ajmer Through Its Secretary
7. Rajasthan Nursing Council, Through Its Registrar
8. Jamia Urdu Aligarh Through Its Registrar, Jamia Urdu Road, Dodpur, P.o. Aligarh (U.p.)
----Respondents S.B. Civil Writ Petition No. 17280/2018
1. Saroj D/o Surajbhan, Aged About 30 Years, R/o Vill. Balan Tehsil Rajgarh, Dist. Churu Raj.
2. Sarita D/o Suresh Singh, Aged About 28 Years, R/o Balan Surajgarh, Churu, Raj.
3. Asha Kumari Meda D/o Nathu, Aged About 37 Years, R/o Khatwada, Suraj Geon, Tehsil Sagwada, Dist. Dungarpur Raj.
4. Rumali Hadat D/o Shri Laxman Lal, Aged About 28 Years, R/o Bijuda Shishod Bichiwada, Dist. Dungarpur Raj.
5. Kalpana Kumari Meena D/o Nathu Lal Meena, Aged About 26 Years, R/o Thobawar, Kherwara, Udaipur, Raj.
6. Palu Devi D/o Sada Ram, Aged About 24 Years, R/o Siyakon Ki Beri Koja, Dhorimana, Dist. Barmer, Raj.
7. Jija Kumari Manat D/o Kantilal Manat, Aged About 31 Years, R/o Buaila, Gumanpura, Dist. Dungarpur, Raj.
8. Atlas Roat D/o Banshilal Roat, Aged About 26 Years, R/o Biliya Badgama, Via Aatri, Dungarpur, Raj.
9. Lali D/o Jhabar Mal Guraj, Aged About 24 Years, R/o Hamirpur, Alwar, Raj.
10. Dinesh Parmar S/o Rameshwar Parmar, Aged About 32 (Downloaded on 24/12/2022 at 12:59:01 PM) (26 of 30) [CW-15443/2019] Years, R/o Matuvet, Barbodania, Teh. Sagwara Dist. Dungarpur, Raj.
----Petitioners Versus
1. State Of Rajasthan Through Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur
2. The Director, Medical And Health Department, Swasthya Bhawan, Jaipur
3. Rajasthan Nursing Council Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
----Respondents S.B. Civil Writ Petition No. 1901/2020 Priyanka Jalthani Daughter Of Shri Hanuman Jalthani, Aged About 26 Years, Resident Of 208, Govind Nagar, D.c.m. Ajmer Road, Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Medical And Health Department, Govt. Secretariat, Jaipur (Raj.)
2. Registrar, Rajasthan Nursing Council, B-29, Sardar Patel Marg, C-Scheme, Jaipur (Raj.)
----Respondents S.B. Civil Writ Petition No. 10737/2020
1. Anita Kumari Daughter Of Shri Raghuveer Singh, Aged About 30 Years, Resident Of Village Solana, Tehsil Chirawa Via Sultana, District Jhunjhunu (Raj.)
2. Sarita Kumari Daughter Of Shri Kishor Singh, Aged About 29 Years, Resident Of Village Rampura, Tehsil Udaipurwati Via Gudhagodji, District Jhunjhunu (Raj.)
3. Shashi Bala Daughter Of Shri Vidyadhar Singh, Aged About 32 Years, Resident Of Village Khichharo Ka Bass, Post Bajala, Tehsil Malsisar, District Jhunjhunu (Raj.)
----Petitioners Versus
1. State Of Raj., Through Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur (Raj.) (Downloaded on 24/12/2022 at 12:59:01 PM) (27 of 30) [CW-15443/2019]
2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Raj.)
3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur (Raj.)
----Respondents S.B. Civil Writ Petition No. 921/2021
1. Krishna Kanwar Daughter Of Shri Ram Kumar Singh, Aged About 28 Years, Resident Of Village And Post Kant, Tehsil Malsisar, District Jhunjhunu (Raj.)
2. Anita Rani Daughter Of Shri Pala Ram Mali, Resident Of Village And Post Ramsara Narayan, 20, H.m.h., Hanumangarh Town, Hanumangarh (Raj.)
3. Baby Rani Wife Of Shri Rajender Kumar, Resident Of Ward No. 44, Near Police Chowki, Sureasiya, Hanumangarh (Raj.)
4. Reshmi Kumari Daughter Of Shri Mangeta Ram, Resident Of Village Ghandawa, Ward No. 10, Post Bigodana, Tehsil Chirawa, District Jhunjhunu (Raj.)
5. Lalita Kanwar Daughter Of Shri Ram Kumar Singh, Resident Of Village And Post Kant, Tehsil Alsisar, District Jhunjhunu (Raj.)
----Petitioners Versus
1. The State Of Rajasthan, Through Its Principal Secretary, Medical And Health Services, Govt. Secretariat, Jaipur.
2. The Director, Department Of Medical And Health Service, Medical Directorate, Rajasthan, Jaipur.
3. Additional Director (Administration), Department Of Medical And Health Service, Rajasthan, Medical Directorate, Jaipur.
----Respondents S.B. Civil Writ Petition No. 7571/2021 Kamlesh Nanoma Son Of Shri Kanti Lal Nanoma, Aged About 32 Years, Resident Of Village And Post Berniya, Raghunathpura, District Dungarpur (Raj.)
----Petitioner Versus
1. The State Of Rajasthan, Through Its Principal Secretary, (Downloaded on 24/12/2022 at 12:59:01 PM) (28 of 30) [CW-15443/2019] Medical And Health Services, Group-Iii, Govt. Secretariat, Jaipur.
2. The Director, Department Of Medical And Health Service, Medical Directorate, Rajasthan, Jaipur.
3. Additional Director (Administration), Department Of Medical And Health Service, Rajasthan, Medical Directorate, Jaipur (Raj.).
----Respondents S.B. Civil Writ Petition No. 1823/2022
1. Bimlesh Kumari D/o Shri Bhajan Lal W/o Manoj Kumar, Aged About 32 Years, R/o Village Khuraiya Thok, Budhwari Kalan, Bharatpur Distt Bharatpur (Raj)
2. Kusumlata D/o Shri Mahendar Singh W/o Shri Manoj Kumar, Aged About 31 Years, R/o Pradhan Mohalla Tihavethok, Hantra Bharatpur, Distt. Bharatpur (Raj)
----Petitioners Versus
1. The State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Secretariat Jaipur
2. The Director Medical And Health Services, Tilak Marg, C-
Scheme, Jaipur Rajasthan
3. The Additonal Director (Administration), Medical And Health Services, Tilak Marg, C-Scheme Jaipur Rajasthan
----Respondents For Petitioner(s) : Mr. Sanjay Mehla Ms. Sunita Mehla Mr. Nagendra Sharma Mr. Giriraj Rajoria & Mr. Aamir Khan for Mr. R.P. Saini Mr. Abhishek B Sharma Mr. Himanshu Jain Mr. Arun Singh Shekhawat Mr. Sanjay Khedar Mr. Tanveer Ahamad through VC Mr. Satish Kumar Balwada Mr. Poonam Chand Sharma Mr. R.A. Verma Mr. M.K. Maharda Mr. Surendra Singh Mr. Jagmeet Prabha Choudhary Mr. Arvind Kumar Berwal (Downloaded on 24/12/2022 at 12:59:01 PM) (29 of 30) [CW-15443/2019] Mr. Sandeep Garssa Ms. Komal Kumari Giri Mr. Manish Kumar Sharma For Respondent(s) : Dr. V.B. Sharma, AAG Mr. Neeraj Batraa Mr. Vivek Tyagi, Dy.GC.
Mr. Prahlad Singh Mr. Bharat Saini, AGC Mr. Ashish Kumar Mr. V.P. Mathur Mr. Vinod Kumar Gupta Mr. Anand Sharma HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 14/02/2022 Defect(s), if any, is waived.
Learned counsels for the respective parties submit that the issue involved in these writ petitions as to their entitlement for appointment on the post of Health Worker (Female) on the strength of Adeeb qualification from Jamia Urdu, Aligarh is no more res integra and stands resolved vide judgment dated 10.02.2022 passed by this Court in S.B. Civil Writ Petition No.1457/2021: Jahida Saima Vs. State of Rajasthan & Ors.
and other connected matters and pray that these writ petitions may also be disposed of in similar terms.
In case of Jahida Saima (supra), this Court has held as under:
"In view of the above, the writ petitions deserve to be allowed.
The writ petitions are allowed accordingly. The respondents are directed to consider candidature of the petitioners for appointment on the post of Health Worker (Female) and to accord them appointment if found suitable otherwise as per their respective merit position with all consequential benefits from the date persons less meritorious were given appointment barring actual monetary benefits."(Downloaded on 24/12/2022 at 12:59:01 PM)
(30 of 30) [CW-15443/2019] Taking into consideration the contentions advanced by learned counsels for the respective parties, these writ petitions are also disposed of in terms as directed by this Court in case of Jahida Saima (supra) which shall apply mutatis mutandis to these cases also.
The pending applications stand disposed of accordingly.
(MAHENDAR KUMAR GOYAL),J PRAGATI/274-311 & 313-318 (Downloaded on 24/12/2022 at 12:59:01 PM) Powered by TCPDF (www.tcpdf.org)