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State of Assam - Section

Section 17 in The Assam Economic and Statistical Service Rules, 1973

17. Seniority.

(1)The seniority of a member of the Service in a cadre shall be determined according to the order of merit in the Select List approved under Rule 7 (3) (d) or the list prepared under Rule 8 (5) if the member joins within 15 days of the order of appointment:Provided that in case a member of the Service is prevented from joining within the said period of 15 days by circumstances of a public nature or for reasons beyond his control the Government may extend it for a further period of 15 days. If the period is not so extended under Rule 13 his seniority shall be determined in accordance with the date of joining:Provided further that a member appointed by promotion in a year shall be senior to a member appointed by direct recruitment in the same year.
(2)If the confirmation of a member of the Service in a cadre is delayed on account of his failure to qualify for such confirmation, he shall lose his position in the order of seniority vis-a-vis such of his juniors as may be confirmed earlier than him. His original position shall, however, be restored on his confirmation subsequently.