- The aerial application of insecticides shall be subject to the following provisions, namely: -(a)marking of the area shall be responsibility of the operators;(b)the operators shall use only approved insecticides and their formulations at approved concentration and height;(c)washing, decontamination and first-aid facilities shall be provided by the operators;(d)all aerial operations shall be notified to the public not less than twenty four hours in advance through competent authorities;(e)animals and persons not connected with the operations shall be prevented from entering such areas for a specified period; and(f)the pilots shall undergo specialised training including clinical effects of the insecticides.
