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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Odisha - Subsection

Section 209(2)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)an inspector or any officer of the Central Government or the State Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and these rules in the concerned establishment;