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State of Uttar Pradesh - Section

Section 7 in The U.P. Industrial Housing Rules, 1959

7. Presiding at meeting.

- The Chairman shall preside at every meeting of the Committee at which he is present. In the absence of the Chairman the Vice-Chairman shall preside. In the absence of both the Chairman and Vice-Chairman, the members present shall elect one of the members to preside at that meeting. The member so elected to preside at the meeting shall exercise all the powers of the Chairman.