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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 241(h) in Jammu and Kashmir Municipal Corporation Act, 2000

(h)to convert into a stall, shop, warehouse or godown, stable, factory or a garage any building not originally constructed for use as such or which was not so used before the change.