Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Odisha - Subsection

Section 116(c) in The Orissa Town Planning and Improvement Trust Act, 1956

(c)meeting the cost of constructing buildings and executing work required for carrying out any of the purposes of this Act;