Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 43 in The U.P. Blackmarketeer Prisoners Rules, 1979 43. Provision for badminton, volley-ball and deck-tennis shall be made at the expense of the State Government, where sufficient space is available.
