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[Cites 0, Cited by 0] [Section 33L(2)] [Section 33L] [Entire Act]

State of Jharkhand - Subsection

Section 33L(2)(a) in Jharkhand Agricultural Produce Markets Act, 2000

(a)the summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;