Madhya Pradesh High Court
Mohammad Hanif vs The State Of Madhya Pradesh on 19 April, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 25530 of 2019 (MOHAMMAD HANIF Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-04-2022 As prayed by learned counsel for the petitioner, list on 23/04/2022.
(VIVEK AGARWAL) JUDGE tarun Signature SAN Not Verified Digitally signed by TARUN KUMAR SALUNKE Date: 2022.04.20 10:22:47 IST