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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(g) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(g)pass any order which the Designated Court deems fit for realisation of the assets of the financial establishment and for repayment to the depositors of such financial establishment or on any matter or issue incidental thereto.