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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Dr. Y.S.R. Horticultural University Act, 2007

(2)The University may assume responsibility for the maintenance of Horticultural Education training centers, research and experimental stations, training of field extension workers and for the establishment, development and operation of such centers as may be required in various parts of the State[2a) the University shall be a teaching, research, extension and affiliating University.] [Inserted by Andhra Pradesh Act No. 5 of 2017, dated 26.4.2017.]