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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)No clinical establishment other than a maternity home or nursing home shall offer different special care/therapy/ treatment services in tune with the advance of modern medicine provided that the State Government shall have the power to relax this condition.