Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(iii) in West Bengal Municipal Act, 1993 (iii)where any part of the municipal area or the local area is a cantonment or part of a cantonment, as defined in the Cantonments Act, 1924 (2 of 1924).]
