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State Consumer Disputes Redressal Commission

Diksha Brata Chaudhuri vs Zigma Co-Operative Housing Society ... on 21 May, 2013

Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL BHABANI BHAWAN (Gr. Floor), 31, Belvedere Road, Kolkata - 700027   RP No. 21 Of 2011 (Arisen out of Order Dated 04/01/2011 in Case No. 988/2008 of District Kolkata-II)   1. Diksha Brata Chaudhuri. 2B, Palit Street, Kolkata - 700 019. ...........Appellant(s) Versus 1. Zigma Co-operative Housing Society Ltd. 99/1, Karaya Road, P.S. Karaya, Kolkata - 700 019. 2. The Chairman, Zigma Co-operative Housing Society Ltd. Flat No. 3B, EE-18, Sector - II, Salt Lake City, P.S. - Bidhan Nagar East, Kolkata - 700 091. 3. The Secretary, Zigma Co-operative Housing Society Ltd. Flat No. 4B, 99/1, Karaya Road, P.S. Karaya, Kolkata - 700 019. 4. The Deputy Registrar of Co-operative Societies, Govt. of West Bengal 245, B.B. Ganguly Street, Kolkata - 700 012. 5. O S D Cum Ex-Officio Deputy Secretary, Urban Development Department Sech Bhaban, 1st Floor, Salt Lake City, Kolkata - 700 091. 6. Dr. Kunal Bhattacharjee C/o. Sri Kamalendu Bhattacharjee, College Road, Silchar, Assam, Allegedly presently residing at- Flat No.2A, Plot No.EE-18, Salt Lake City, Sector -II, Kolkata - 700 091. ...........Respondent(s)   BEFORE:     HON'BLE MR. JUSTICE KALIDAS MUKHERJEE PRESIDENT   HON'BLE MR. SHANKAR COARI Member   HON'BLE MRS. MRIDULA ROY MEMBER   For the Petitioner: Mr. Sujoy Basu., Advocate For the Respondent: Mr. Anil Das., Advocate   Mr. Anil Das., Advocate   Mr. Anil Das., Advocate   Mr. Biswajit Chatterjee., Advocate   Mr. Ajit Kr. Baral., Advocate ORDER ORDER NO. 11 DT. 21.5.13 HON'BLE JUSTICE MR. KALIDAS MUKHERJEE, PRESIDENT Ld. Advocates for the OP Nos. 1,2,3 & 6 are present.  Revision Petioner is present in person.  It is submitted by the Revision Petitioner that he does not want to proceed with the Revision Petition.  Under such circumstances, we direct that the Revision Petition be dismissed for non-prosecution.     [HON'BLE MR. JUSTICE KALIDAS MUKHERJEE] PRESIDENT   [HON'BLE MR. SHANKAR COARI] Member   [HON'BLE MRS. MRIDULA ROY] MEMBER