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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(f) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(f)"non-teaching staff" means a person appointed to any category of non-teaching posts of Group-A, Group-B Group-C or Group-D in various offices or Government First Grade College or Department of Collegiate Education belonging to the State Civil Services and such other posts as specified in the Schedule.