Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 20N in The Railways Act, 1989 20N. Land Acquisition Act 1 of 1894 not to apply.— Nothing in the Land Acquisition Act, 1894 shall apply to an acquisition under this Act.
