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[Cites 0, Cited by 0] [Section 554(1)] [Section 554] [Entire Act]

State of Odisha - Subsection

Section 554(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)keep in or upon any building intended for, or used as, a dwelling, or within fifteen feet of such building, cotton, in pressed bales or boras or loose, in quantity exceeding four cwts.