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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Inland Steam Vessels Rules, 1935

(2)The amount for which the bill shall be accepted by the Certifying Officer shall be calculated from the amounts deposited by owners as recorded by the Surveyor in his declaration of survey in respect of the period covered by the bill.