Section 118 in Rajasthan Panchayati Raj Rules, 1996
118. Entry of the cattle in register.
- When cattle are brought to a pound, the pound keeper shall enter in a register in Form XV: -(a)the number and description of the cattle;(b)the day and hour on and at which they were brought;(c)the name and residence of the seizer;(d)the name and residence of the owner of the cattle if known; and(e)marks of identification of the cattle such as colour, horn, tail, hair etc.
