Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of West Bengal - Subsection Section 106(e) in The Howrah Improvement Act, 1956 (e)partly from the sinking fund established under section 107 in respect of the loan, and partly from money borrowed for the purpose under clause (b) of section 98.
