Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 22] [Entire Act] State of Odisha - Subsection Section 22(2) in Orissa Education Act, 1969 (2)The fund shall the expended for the purposes of carrying on trying on the functions of the Board in accordance with the rules made in that, behalf.
