Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in Assam Panchayat (Constitution) Rules, 1995 15. Fixation of Date of Election. - The date for any General or Bye election meant for the Panchayats at all levels shall be fixed and notified by the State Election Commission.
