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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(w) in Telecom Commercial Communications Customer Preference Regulations, 2018

(w)"Distributed Ledger Technologies (DLT)" means a set of technological solutions that enables a single, sequenced, standardized and cryptographically-secured record of activities to be safely distributed to, and acted upon, by a network of varied participants and their
(i)database can be spread across multiple sites or institutions;
(ii)records are stored one after the other in a continuous ledger and can only be added when the participants reach a consensus;
(x)"Entity Register" means a Distributed Ledger for Entities (DL-Entities) having a records of all entities registered to carry out telemarketing related function(s) with all relevant details.