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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(1) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(1)This Act may be called the Bombay Tenancy and Agricultural Lands (Vidarbha Region [***] [The words 'and Kutch area' were deleted, ibid.]) Act, 1958.