Punjab-Haryana High Court
Sunil Khanna vs Union Of India And Others on 21 September, 2012
Author: Rakesh Kumar Jain
Bench: Jasbir Singh, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.5343 of 2008
Date of decision:21.09.2012
Sunil Khanna ...Petitioner
Vs.
Union of India and others ...Respondents
CORAM: Hon'ble the Acting Chief Justice Jasbir Singh
Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. Alok Mittal, Advocate, with
Mr. Akshay Bhan, Advocate, for the petitioner.
Dr. Anmol Rattan Sidhu, Senior Advocate, with
Ms. Sonika Kapadia, Advocate, for the respondents.
*****
Rakesh Kumar Jain, J.
For orders, see detailed reasons recorded in a separate order passed in CWP No.18244 of 2007 titled as "Smt. Satish Bala Malhotra Vs. Union of India and others" of even date.
[ JASBIR SINGH ] [ RAKESH KUMAR JAIN ]
ACTING CHIEF JUSTICE JUDGE
21.09.2012
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