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Punjab-Haryana High Court

Sunil Khanna vs Union Of India And Others on 21 September, 2012

Author: Rakesh Kumar Jain

Bench: Jasbir Singh, Rakesh Kumar Jain

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH


                                    CWP No.5343 of 2008
                                    Date of decision:21.09.2012

Sunil Khanna                                                  ...Petitioner
                                   Vs.
Union of India and others                                 ...Respondents


CORAM: Hon'ble the Acting Chief Justice Jasbir Singh
       Hon'ble Mr. Justice Rakesh Kumar Jain


Present:     Mr. Alok Mittal, Advocate, with
             Mr. Akshay Bhan, Advocate, for the petitioner.

             Dr. Anmol Rattan Sidhu, Senior Advocate, with
             Ms. Sonika Kapadia, Advocate, for the respondents.
                  *****

Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in CWP No.18244 of 2007 titled as "Smt. Satish Bala Malhotra Vs. Union of India and others" of even date.





         [ JASBIR SINGH ]                 [ RAKESH KUMAR JAIN ]
     ACTING CHIEF JUSTICE                          JUDGE


21.09.2012
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