Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(vi) in First Statutes of Team Lease Skills University (vi)The Chief Finance and Accounts Officer by writing under his/her hand, addressed to the Provost may resign his/her office, but shall continue till the resignation is accepted;
