Section 3(2)(d) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)The following shall be ex-officio members :-

(i)Cane Commissioner, Bihar

(ii)Joint Cane Commissioner/ Assistant Cane Commissioner , Bihar

(iii)Director, Sugarcane Research Institute, Pusa, Samastipur

(iv)Engineer-in-Chief, Road Construction Department, Bihar or his representative who shall not be below the rank of a Superintending Engineer,

(v)Engineer-in-Chief, Water Resources Department, Bihar or his representative who shall not be below the rank of a Superintending Engineer,

(vi)Engineer-in-Chief Minor Irrigation Department, Bihar or his representative who shall not be below the rank of a Superintending Engineer,

(vii)Engineer-in-Chief Energy Department, Bihar or his representative who shall not be below the rank of a Superintending Engineer."

(viii)Engineer-in-Chief of R.E.O. and

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