Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(f) in Uttarakhand Bovine Breeding Act, 2018 (f)to certify the trained Al workers for operating bovine breeding activities in the State of Uttarakhand through appropriate Standard Operative Procedures to be laid down by the Authority.
