Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in Rajasthan Real Estate (Regulation and Development) Rules, 2017 8. Revocation of registration of the project. - Upon the revocation of registration of a project as per section 7 the Authority shall inform the promoter in Form-D about such revocation.
