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State of Rajasthan - Section

Section 37 in Rajasthan Excise Act, 1950

37. No renewal of licence or compensation on determination or non-renewal of licence claimable

- No person to whom a licence has been granted under this Act shall have any claim to the renewal of such licence, or to any claim for compensation on the determination [or non-renewal thereof.] [Substituted by Rajasthan Act 28 of 1961.]