Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(5) in The M.P. Forest (Contract) Rules, 1927 (5)The contractor may trim away the lower leaves of the crown of the tree, but in addition to the central whorls springing from the head, not less than eight leaves shall be left on each crown.
