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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

9. Apex Committee.

(1)The Government may, by notification, constitute an Apex Committee with such number of members as may be considered necessary.
(2)The Committee, constituted under sub-section (1), may exercise such powers and functions as may be necessary to, -
(a)lay down the policies for implementation of the provisions of this Act; and
(b)give such directions to any Farmers' Organisation, as may be considered necessary, in exercising their powers and performing their functions in accordance with the provisions of this Act.