Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 2 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Appendix" means an Appendix appended to these rules;
(b)"Government" means the Government of Gujarat;
(c)"examination" means the competitive examination held by the Board under these rules for the purpose of direct recruitment to the post of Senior Sub-Editor, Class III.
(d)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar.
(e)"paper" means any of the question papers of the examination specified in the Appendix 1.
(f)"relevant recruitment rules" means prescribed recruitment rule for the post of Senior Sub-Editor, Class III, in the Commissionerate of Information, Gujarat State.