Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92BA] [Entire Act] Union of India - Subsection Section 92BA(va) in The Income Tax Act, 1961 (va)[ any business transacted between the persons referred to in sub-section (6) of section 115BAB;] [Inserted by Act No. 46 of 2019, dated 11.12.2019.]
