Supreme Court - Daily Orders
Royal Western India Turf Club Ltd. vs Employees State Insurance Corporation ... on 30 November, 2016
Bench: Arun Mishra, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C)NO.2446 OF 2016
IN
CIVIL APPEAL NO.49 OF 2006
ROYAL WESTERN INDIA TURF CLUB LTD. … PETITIONER(S)
VERSUS
EMPLOYEES STATE INSURANCE CORPORATION
& ORS. … RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.2441 OF 2016
IN
CIVIL APPEAL NO.1575 OF 2006
ROYAL WESTERN INDIA TURF CLUB LTD. … PETITIONER(S)
VERSUS
EMPLOYEES STATE INSURANCE CORPORATION
& ORS. … RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.2442 OF 2016
IN
CIVIL APPEAL NO.3422 OF 2012
ROYAL WESTERN INDIA TURF CLUB LTD. … PETITIONER(S)
VERSUS
EMPLOYEES STATE INSURANCE CORPORATION
& ORS. … RESPONDENT(S)
WITH
REVIEW PETITION (C)NO.2443 OF 2016
IN
CIVIL APPEAL NO.3421 OF 2012
ROYAL WESTERN INDIA TURF CLUB LTD. … PETITIONER(S)
Signature Not Verified
VERSUS
Digitally signed by
SARITA PUROHIT
Date: 2016.12.06
EMPLOYEES STATE INSURANCE CORPORATION
10:38:01 IST
Reason:
& ORS. … RESPONDENT(S)
1
O R D E R
In these review petitions, the petitioner has
challenged the order of this Court dated 29.2.2016,
whereby the above mentioned civil appeals were dismissed.
Having carefully gone through the review petitions,
the order under challenge and the papers annexed
therewith, we are satisfied that there is no error
apparent on the face of the record, warranting
reconsideration of the order impugned.
The review petitions are, accordingly, dismissed. As
a sequel to the dismissal of the review petitions, pending
applications stand disposed of.
....................J.
(ARUN MISHRA)
....................J.
(ADARSH KUMAR GOEL)
New Delhi;
November 30, 2016.
2
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C)No.2446/2016 In C.A.No.49/2006
ROYAL WESTERN INDIA TURF CLUB LTD. Petitioner(s)
VERSUS
EMPLOYEES STATE INSURANCE CORPORATION & ORS. Respondent(s)
(with office report)
WITH
R.P.(C)No.2441/2016 In C.A.No.1575/2006
R.P.(C)No.2442/2016 In C.A.No.3422/2012
R.P.(C)No.2443/2016 In C.A.No.3421/2012
(With Office Report)
Date : 30/11/2016 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petitions are dismissed in terms of the signed order.
(Sarita Purohit) (Renuka Sadana) Court Master Assistant Registrar (Signed order is placed on the file) 3