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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(1)(b) in The Mizo District (Forest) Act, 1955

(b)Village Supply Reserve, that is, reserve for the supply of the needs of the village. Any person resident in the village may cut trees and bamboos from this reserve for this household needs. The Village Council shall have the power to distribute land within this reserve from jhum ;