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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(7) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(7)The Chairperson, if present, shall preside over every meeting of the Board :Provided that in the absence of the Chairperson, the members present shall elect a member from amongst themselves to preside at the meeting.