Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(1) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (1)The Commission shall pass orders on the petition and the Chairman and the Members of the Commission, who heard the matter will sign the orders.
