Section 41(8) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
(8)The Government shall every year make non lapsable lump sum grants to the University, namely:-(a)A grant not less than the estimated net expenditure of pay and allowances of thestaff, contingencies, supplies and services of the University;(b)a grant to meet such additional items of expenditure of pay and non-recurringas the Government may deem necessary for the proper functioning of the University.
