Punjab-Haryana High Court
Shilpa Jindal vs Ld Central Administrative Tribunal And ... on 19 February, 2016
101
CM-16837-CWP-2015 in
CWP-16157-2015
Shilpa Jindal Vs. Ld. Central Administrative Tribunal and others
Present:- Mr. I.P.S. Doabia, Advocate
for applicant-respondents No.3 to 5.
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In view of the fact that necessary order has already been passed in the main writ petition itself on 11.01.2016, the present application stands closed.
(M. JEYAPAUL) JUDGE (DARSHAN SINGH) JUDGE February 19, 2016 Dinesh Bansal DINESH BANSAL 2016.02.24 10:49 I attest to the accuracy and authenticity of this document Chandigarh