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Punjab-Haryana High Court

Shilpa Jindal vs Ld Central Administrative Tribunal And ... on 19 February, 2016

            101
                                            CM-16837-CWP-2015 in
                                              CWP-16157-2015

            Shilpa Jindal             Vs.   Ld. Central Administrative Tribunal and others


            Present:-           Mr. I.P.S. Doabia, Advocate
                                for applicant-respondents No.3 to 5.

                                                      *****

In view of the fact that necessary order has already been passed in the main writ petition itself on 11.01.2016, the present application stands closed.

(M. JEYAPAUL) JUDGE (DARSHAN SINGH) JUDGE February 19, 2016 Dinesh Bansal DINESH BANSAL 2016.02.24 10:49 I attest to the accuracy and authenticity of this document Chandigarh