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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Gujarat - Subsection

Section 56(1)(b) in Gujarat Prohibition Act, 1949

(b)[ forthwith without notice, recording his reasons in writing for doing so.] [This clause was substituted by Gujarat 9 of 1978, 39(a)(iii).]