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Bengal Presidency - Section

Section 8 in Darjeeling and Kurseong Municipal (Porters) Act, 1883

8. Licensed mazdoor to wear badge. - The registering-officer, shall, at the time of granting the license to any [mazdoor] empowered to work by the job, or for any period of time not exceeding twenty-four hours, deliver to him a metal badge, upon which shall be marked or engraved a number corresponding with the number of such license.

Every [mazdoor] to whom such badge is delivered shall at all times, while waiting for hire or during the performance of his duties as such [mazdoor], or while attending before any Magistrate, carry such badge exposed to view.