Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 48] [Entire Act] Union of India - Section Section 34 in The Wealth-Tax Act, 1957 34. Restrictions on registration of transfers of immovable property in certain cases .-[ Repealed by the Wealth-tax Act , 1964 (46 of 1964), section 29 (w.e.f.1-4¬-1965).] [CHAPTER VIl-A] Refunds
