Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 456] [Section 40] [Entire Act] Union of India - Subsection Section 40(c) in The Income Tax Act, 1961 (c)[* * *] [ Clause (c) omitted by Act 4 of 1988, Section 13 (w.e.f. 1.4.1989).]
