Rajasthan High Court - Jaipur
Prahlad Kumar vs Bhag Chand & Anr on 2 May, 2017
र जस न उच न ल , ज पर प ठ , ज पर
आदश
एकलप ठ स व ल द त अप ल ख 613/2005
Prahlad Kumar son of Basant Mal Sindhi, Resident of 485, Dadabadi, Kota.
...APPELLANT-DEFENDANT NO. 2
VERSUS
1. Bhagchand Son of Shri Roop Chand (Since Deceased), through his
legal heirs :-
1/1. Smt. Durga Devi W/o Late Shri Bhagchand,
1/2. Kailash S/o Late Shri Bhagchand,
1/3. Vijah S/o Late Shri Bhagchand,
1/4. Rajkumar @ Raju S/o Late Shri Bhagchand,
1/5. Shanti D/o Late Shri Bhagchand,
1/6. Anita D/o Late Shri Bhagchand,
1/7. Pushpa D/o Late Shri Bhagchand,
1/8. Pinky D/o Late Shri Bhagchand,
All residents of H.No. 839, Dadabadi, Kota (Raj.)
...RESPONDENTS-PLAINTIFFS
2. Municipal Board, Kota.
...DEFENDANT NO. 1-PROFORMA RESPONDENT आदश ददन क मई 02 , 2017 उ प सस त म नन न ध&पतत श पक श गप अप ल , क- तरफ क/ई भ उपसस त नह2। श श4लश पक श शम ,5 अध& क पत गण अप ल , क- तरफ क/ई उपसस त नह2 ह4 । अत: ह स व ल द त अप ल अदम ह जर2 अदम प4र म9 तनरसत क- ज त ह4 ।
(न 0 पक श गप ) ब एलज4न/ 70