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State of Jharkhand - Section

Section 191 in Bihar Education Code, 1961

191. Governing Body.

- The college is managed by a Governing Body consisting of the Commissioner, Patna Division as President, the Principal of the college as ex-officio member and Secretary, the Regional Deputy Director of Education, Patna Division as ex-officio member and four non-official members who are appointed by the State Government for a term of three years. The functions of the Governing Body are laid down in Section I of this Chapter.