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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(21) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(21)"Agent" means any person appointed by the licensed dealer to attend different Scheduled Hats on his behalf for the purchase of cotton, jute and ginger or all of them or any of them;